Mohd. Aslam vs State Of Rajasthan
2021 Latest Caselaw 18959 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16610/2021

Mohd. Aslam

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 15338/2021 Shobha Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.K. Charan For Respondent(s) : Mr. Mohd. Javed Gauri, PP assisted by Ms. Kamla Goswami

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

At the request of learned counsel for the petitioners,

list after three weeks.

(VIJAY BISHNOI),J

85-86msrathore/-

Powered by TCPDF (www.tcpdf.org)