Gautam Chand vs State Of Rajasthan
2021 Latest Caselaw 18957 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5148/2021

Gautam Chand

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Keshav Bhati For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/12/2021

Learned Public Prosecutor seeks some time to produce the

case diary. Time prayed for is granted.

List on 18.01.2022.

On that day, the case diary shall be procured.

(VIJAY BISHNOI),J

115-Arun/-

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