M/S Ultratech Nathdwara Cement ... vs The Assistant Commissioner, ...
2021 Latest Caselaw 18859 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Sales Tax Ref./rev. No. 12/2021

M/s Ultratech Nathdwara Cement Limited

----Petitioner Versus The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

----Respondent Connected With

1. S.B. Sales Tax Ref./rev. No. 13/2021

2. S.B. Sales Tax Ref./rev. No. 14/2021

3. S.B. Sales Tax Ref./rev. No. 15/2021

4. S.B. Sales Tax Ref./rev. No. 16/2021

5. S.B. Sales Tax Ref./rev. No. 17/2021

6. S.B. Sales Tax Ref./rev. No. 18/2021

7. S.B. Sales Tax Ref./rev. No. 19/2021

For Petitioner(s) : Mr. Gopal Sandhu For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

At the request of the learned counsel for the respondent, list

the matter after three weeks along with Sales Tax Ref./rev.

No.09/2021.

(VIJAY BISHNOI),J

49-Arun/-

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