The Oriental Insurance Company ... vs Amrit Ram
2021 Latest Caselaw 18850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1057/2021

The Oriental Insurance Company Ltd

----Appellant Versus Amrit Ram

----Respondent

For Appellant(s) : Mr. Leeladhar Khatri For Respondent(s) : Mr. Abhishek Bohra

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Issue notice.

Learned counsel Mr. Abhishek Bohra is appearing on behalf of

the respondent No.1. Let notices be issued to the respondent

Nos.2 and 3 only.

Call for record.

Requisition be given 'dasti' to learned counsel for the

appellant for service.

(VIJAY BISHNOI),J

1-Arun/-

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