Banwari Lal vs Sarita Bishnoi
2021 Latest Caselaw 18829 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Revision Petition No. 62/2021

Banwari Lal S/o Nathu Ram, Aged About 56 Years, House No. 81, Bhoop Colony, Ssb Road, Sri Ganganagar

----Petitioner Versus

1. Sarita Bishnoi W/o Ripudaman Singh, House No. 1 Ripudaman House Near Durgesh Cinema, Sri Ganganagar

2. Nishant Bishnoi S/o Ripudaman Singh, House No. 1 Ripudaman House Near Durgesh Cinema, Sri Ganganagar

----Respondents

For Petitioner(s) : Mr. S.L. Jain For Respondent(s) : Mr. S.R. Godara

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

This Court vide order 25.10.2021 has directed to call for

record of the trial court and requisition was also given to learned

counsel for the petitioner, however, the record is not tagged with

the petition.

Office to check and if the record is received, let the same

may be tagged with this petition.

List on 17th December, 2021.

The undertaking given by learned counsel for the

respondents shall remain in currency till the next date of hearing.

(VIJAY BISHNOI),J

3-Arun/-

Powered by TCPDF (www.tcpdf.org)