The State Of Rajasthan And Ors vs Luna Ram And Anr
2021 Latest Caselaw 18789 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 494/2016

The State Of Rajasthan And Ors.

----Appellant Versus Luna Ram And Anr.

                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Abhimanu Singh
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Issue notice of the application under Section 5 of the

Limitation Act as well as of the application under Order 22 Rule 4

and 9 read with Section 151 C.P.C., returnable within a period of

eight weeks.

(VIJAY BISHNOI),J

236-mohit/-

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