The Rajasthan State Road ... vs Rasal Kanwar
2021 Latest Caselaw 18780 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1121/2021

The Rajasthan State Road Transport Corporation

----Appellant Versus Rasal Kanwar

----Respondent

For Appellant(s) : Mr. D.K. Joshi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Call for record.

(VIJAY BISHNOI),J

24-Arun/-

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