Padam Singh vs State Of Rajasthan
2021 Latest Caselaw 18779 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1229/2020

Padam Singh S/o Sawal Singh, Aged About 31 Years, By Caste Rajput, Resident Of Habur, P.S. Ramgarh, Tehsil And District Jaisalmer (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Superintendent Of Police, Jaisalmer (Raj.)

3. The S.H.O. / Incharge, Police Station Ramgarh, District Jaisalmer (Raj.)

----Respondents

For Petitioner(s) : Mr. Sumer Singh Rathore For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/12/2021

Learned counsel for the petitioner submits that the present

misc. petition has become infructuous.

Accordingly, the present misc. petition is dismissed as having

become infructuous.

(VINIT KUMAR MATHUR),J

5-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)