Darshna Chawla vs Sriganganagar Cooperative ...
2021 Latest Caselaw 18778 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 201/2019

Darshna Chawla

----Appellant Versus Sriganganagar Cooperative Industrial Estate Limited

----Respondent

For Appellant(s) : Mr. C.S. Kotwani For Respondent(s) : Ms. Nidhi Singhvi for Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

At the request of learned counsel for the

respondents, list this matter after four weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

248-msrathore/-

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