Smt. Seema Devi And Anr vs Ramrakh And Ors
2021 Latest Caselaw 18773 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3109/2017

Smt. Seema Devi And Anr.

----Appellant Versus Ramrakh And Ors.

----Respondent

For Appellant(s) : Mr. Vikas For Respondent(s) : Mr. TRS Sodha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

After going through the impugned award, this Court is of the

opinion that service of notice upon the respondent Nos.1 & 2 is

not necessary, hence, the same is dispensed with.

Office to proceed.

(VIJAY BISHNOI),J

79-Arun/-

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