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Nanda Gehlot vs State
2021 Latest Caselaw 18772 Raj

Citation : 2021 Latest Caselaw 18772 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Nanda Gehlot vs State on 9 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1381/2021

Smt. Nanda Gehlot W/o Mahendra Kumar Gehlot, Aged About 55 Years, R/o Dr. Sampurnanand Colony, Mukhya Highway Road, Sirohi (Raj.).

----Petitioner Versus State, Through PP

----Respondent

For Petitioner(s) : Mr. C.S. Kotwani For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/12/2021

Learned Public Prosecutor submits that as per the factual

received, police is proposing to file the negative final report in FIR

No.30/2020 registered at Special Police Station (SOG), District

ATS & SOG.

The factual report produced by learned Public Prosecutor is

taken on record.

In view of the factual report, learned counsel for the

petitioner does not want to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J

211-Shahenshah/-

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