Daniram vs Dinesh Kumar And Ors
2021 Latest Caselaw 18761 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 649/2018

Daniram

----Appellant Versus Dinesh Kumar And Ors.

                                                                                                   ----Respondent


                                   For Appellant(s)         :     Manish Kumar Pitaliya
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

After going through the impugned award, this Court is of the

opinion that service of notice upon the respondent Nos.1 & 2 is

not necessary, hence, the same is waived, however, service upon

the respondents shall be treated as complete.

(VIJAY BISHNOI),J

80-Arun/-

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