Jawan Singh vs Inder Singh
2021 Latest Caselaw 18760 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2518/2018

Jawan Singh

----Appellant Versus Inder Singh

----Respondent

For Appellant(s) : Mr. Mahendra Singh Soni For Respondent(s) : Mr. Gaju Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

List the matter after four weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

244-mohit/-

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