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Tata Aig General Insurance Co. Ltd vs Bhagat Ram
2021 Latest Caselaw 18754 Raj

Citation : 2021 Latest Caselaw 18754 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Tata Aig General Insurance Co. Ltd vs Bhagat Ram on 9 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 3296/2019

Tata Aig General Insurance Co. Ltd.

----Appellant Versus Bhagat Ram

----Respondent Connected With S.B. Civil Misc. Appeal No. 23/2020 Bhagat Ram

----Appellant Versus Tata Aig General Insurance Co. Ltd.

----Respondent

For Appellant(s) : Mr. Vishal Singhal For Respondent(s) : Mr. Manish Kumar Pitaliya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

List the matter in the third week of January, 2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

245-246 mohit/-

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