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Asha Ram vs State
2021 Latest Caselaw 18694 Raj

Citation : 2021 Latest Caselaw 18694 Raj
Judgement Date : 8 December, 2021

Rajasthan High Court - Jodhpur
Asha Ram vs State on 8 December, 2021
Bench: Manoj Kumar Garg

(1 of 1) [CRLMB-15732/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15732/2021

Asha Ram S/o Shri Lala Ram, Aged About 24 Years, R/o Patariya Fali, Koyalwav, P.s. Nana, District -Pali. (Rajasthan) (Presently Lodged In Sub Jail-Bali, District - Pali)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Bharat Shrimali. For Respondent(s) : Mr. Javed Gauri, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

75-prashant/-

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