Manveer Singh vs State Of Rajasthan
2021 Latest Caselaw 18686 Raj

(1 of 1) [CW-12272/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12272/2020

Shyam Das

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Naresh Kumar For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE SAMEER JAIN

Order

08/12/2021

Shri Manish Vyas, learned AAG submits that in a bunch of

identical writ petitions (D.B. Civil Writ Petition Nos.14040/2021,

12080/2020, 12318/2020 and 12689/2020), final arguments have

already been heard and the Judgment is reserved.

List after three weeks, awaiting decision of the identical

matters.

In the meantime, the petitioner's counsel may remove the

defects.

(SAMEER JAIN),J (SANDEEP MEHTA),J

3-/Devesh/-

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