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Heera vs State
2021 Latest Caselaw 18683 Raj

Citation : 2021 Latest Caselaw 18683 Raj
Judgement Date : 8 December, 2021

Rajasthan High Court - Jodhpur
Heera vs State on 8 December, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 421/2021

Heera

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Devendra Kumar Godara For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/12/2021

Issue notice.

Mr. Anil Joshi, learned GA-cum-AAG accepts notice on behalf

of the respondent-State. He may file reply to the writ petition by

the next date of hearing.

List on 17th December, 2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

5-Arun/-

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