Ramesh vs State Of Rajasthan
2021 Latest Caselaw 18681 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6718/2021

Ramesh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None. For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

08/12/2021

No one is present on behalf of the petitioner.

Put up tomorrow i.e. on 09.12.2021.

(VINIT KUMAR MATHUR),J

153-AnilSingh/-

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