Padam Singh And Anr vs State
2021 Latest Caselaw 18622 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 919/2015

Padam Singh And Anr.

----Appellant Versus State

----Respondent

For Appellant(s) : None Present For Respondent(s) : Mr. H.R. Shrimail Mr. B.R. Bishnoi, AGC-cum-PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Learned Public Prosecutor prays for some more time to verify

the factum of death of the appellant No.2 Inder Singh. Time

prayed for is granted.

List on 7th January, 2022.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

19-Arun/-

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