Ashok vs State
2021 Latest Caselaw 18615 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13969/2021

Ashok S/o Sh. Narmadashankar, Aged About 27 Years, R/o Village Nedach, P.s. Khamnor, Distt. Rajsamand.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ranjeet Singh Chouhan. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

07/12/2021

Learned counsel for the petitioner wants to withdraw this bail

application.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as withdrawn.

(MANOJ KUMAR GARG),J

92-prashant/-

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