Manoj vs State Of Rajasthan-State
2021 Latest Caselaw 18529 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 551/2021

Manoj

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

06/12/2021

List this matter after ten days while showing name of Mr.

Kaluram Bhati as counsel for the petitioner in the cause list.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J 17-mohit/-

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