Jasvindra Singh vs State
2021 Latest Caselaw 18471 Raj

(1 of 2) [CRLAS-1083/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1083/2021 Sandeep @ Sanju

----Appellant Versus State & anr.

----Respondent Connected With S.B. Criminal Appeal (Sb) No. 1018/2021 Sikendra Ali @ Sonu

----Appellant Versus State & anr.

----Respondent S.B. Criminal Appeal (Sb) No. 1085/2021 Mukadar Ali

----Appellant Versus State

----Respondent S.B. Criminal Appeal (Sb) No. 1087/2021 Jasvindra Singh

----Appellant Versus State & anr.

----Respondent

For Appellant(s) : Mr. Naman Mohnot. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

03/12/2021

Heard.

Issue notice. Learned Public Prosecutor accepts notice on

behalf of respondent No.1, issue notice to respondent No.2,

returnable by 13.12.2021.

(2 of 2) [CRLAS-1083/2021]

Notice be served through concerned S.H.O.

List these matters on 13.12.2021, as prayed.

(MANOJ KUMAR GARG),J

173-176. prashant/-

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