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Ganpat Lal vs State And Ors
2021 Latest Caselaw 18467 Raj

Citation : 2021 Latest Caselaw 18467 Raj
Judgement Date : 3 December, 2021

Rajasthan High Court - Jodhpur
Ganpat Lal vs State And Ors on 3 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4864/2016

Ganpat Lal

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. S.P. Sharma Mr. Vinay Jain For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

The application (APPLW. No.1584/2018) preferred on behalf

of the petitioner for early listing of the writ petition application is

dismissed as having become infructuous by efflux of time.

(VIJAY BISHNOI),J

12-Arun/-

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