Bhavna Kumari Katara vs State Of Rajasthan
2021 Latest Caselaw 18425 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10320/2018 Bhavna Kumari Katara

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 10319/2018 Chaina Ram Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 10871/2018 Ganga Ram

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. PR Mehta For Respondent(s) : Mr. Pankaj Sharma, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

03/12/2021

Learned counsel for the respondent is directed to file copy of

the application form submitted by the petitioner pursuant to the

advertisement in question.

List on 10.01.2022.

` The application seeking early listing of the writ petition and

all other pending applications are disposed of.

(VIJAY BISHNOI),J

29-mohit/-

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