Dr. Karanjeet Kaur vs State Of Rajasthan
2021 Latest Caselaw 18404 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Writ Petition No. 14040/2021

Dr. Karanjeet Kaur

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 12080/2020 Mahendar Singh Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 12318/2020 Ladu Ram

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 12689/2020 Sahi Lal Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nikhil Jain Mr. Nihar Jain For Respondent(s) : Mr. Manish Vyas, AAG Mr. Karan Singh Rajpurohit, AAG Mr. Kailash Choudhary Mr. Rajat Arora Mr. Khet Singh Rajpurohit

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/12/2021

Arguments heard.

Judgment reserved.

(SUDESH BANSAL),J (AKIL KURESHI),CJ 1,13to15-jayesh/-

Powered by TCPDF (www.tcpdf.org)