Madanlal vs State
2021 Latest Caselaw 18350 Raj

(1 of 1) [CRLMB-15696/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 15696/2021

Madanlal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/12/2021

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter on 10.12.2021, as prayed.

(MANOJ KUMAR GARG),J

86-prashant/-

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