Raja Ram vs State Of Rajasthan
2021 Latest Caselaw 18316 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5555/2021

1. Raja Ram S/o Shri Bhana Ram, Aged About 51 Years, B/c Meghwal, R/o Badlon Ki Dhani, Javadiya, Sadar Pali, District Pali, Rajasthan.

2. Smt. Bhikhi Devi W/o Shri Raja Ram, Aged About 52 Years, B/c Meghwal, R/o Badlon Ki Dhani, Javadiya, Sadar Pali, District Pali, Rajasthan.

3. Khushbu D/o Shri Raja Ram, Aged About 19 Years, B/c Meghwal, R/o Badlon Ki Dhani, Javadiya, Sadar Pali, District Pali, Rajasthan.

----Petitioners Versus

1. State of Rajasthan, Through PP

2. Luna Ram S/o Shri Kera Ram, R/o Badlon Ki Dhani, Javadiya, Sadar Pali, District Pali, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Narayan Lal Meghwal For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

02/12/2021

Learned counsel for the petitioners submits that he does not

want to press this petition, however, seeks liberty to file

appropriate proceedings before the learned trial court.

Accordingly, the misc. petition is dismissed as not pressed

with liberty as aforesaid.

(VINIT KUMAR MATHUR),J

218-Shahenshah/-

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