Bhilwara Zila Dugdh Utt. S. S. Ltd. ... vs Rajendra Singh Choudhary And Ors
2021 Latest Caselaw 18115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 368/2011

Bhilwara Zila Dugdh Utt. S. S. Ltd. Andanr

----Petitioner Versus Rajendra Singh Choudhary And Ors

----Respondent

For Petitioner(s) : Mr. KK Bhati (through VC) For Respondent(s) : Mr. Mahaveer Bhanwariya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2021

The matter comes up for consideration of application (I.A.

No.1/19) preferred on behalf of the Legal Representatives of

respondent No.1 for substituting them in place of respondent No.1

as respondent No.1 has expired on 24.12.2018. The application is

not opposed by counsel for the petitioner, hence, the aforesaid

application is allowed.

The Legal Representatives of respondent No.1 be taken on

record. Amended cause title already filed be placed appropriately.

(VIJAY BISHNOI),J

Surabhii/16-

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