Shri Ram Saini vs State Of Rajasthan
2021 Latest Caselaw 18112 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16203/2019

Shri Ram Saini

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. ML Deora

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/12/2021

The application (04/21) seeking early hearing of the

writ petition is considered and disposed of.

List on 17.12.2021, the date already fixed by the

Registry.

(VIJAY BISHNOI),J

81-msrathore/-

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