Tarun Kapoor S/O Balkishan Kapoor vs State Of Rajasthan
2021 Latest Caselaw 4144 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous Bail Application No.
                                                               5891/2021

                                    Tarun Kapoor S/o Balkishan Kapoor
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Ms. Sweta Soni for Mr. Manish Gupta For Complainant(s) Ms. Nidhi Sharma for Mr. Kapil Gupta For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/08/2021

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr Yadav / 7

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