Atul Kumar S/O Shri Dalel Singh vs State Of Rajasthan
2021 Latest Caselaw 4143 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10817/2021

                                    Atul Kumar S/o Shri Dalel Singh
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pankaj Gupta For Complainant(s) : Mr. Harendra Singh For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/08/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11

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