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Lekh Chadn Tiwari vs R S R T C And Ors
2021 Latest Caselaw 4137 Raj/2

Citation : 2021 Latest Caselaw 4137 Raj/2
Judgement Date : 27 August, 2021

Rajasthan High Court
Lekh Chadn Tiwari vs R S R T C And Ors on 27 August, 2021
Bench: Sabina, Chandra Kumar Songara
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          D.B. Civil Special Appeal Writ No. 1216/2016

Lekh Chand Tiwari, S/o Shri Gopal Prasad, C/o Meera Tiwari,
Government Hospital, Tehsil Deeg District Bharatpur.
                                                                   ----Appellant
                                   Versus
1.     The Chief Manager, Rajasthan State Roadways, Sanganer
       Depot.
2.     The Industrial Tribunal, Jaipur.
                                                                ----Respondents

Connected With D.B. Civil Special Appeal Writ No. 1215/2016 Lekh Chand Tiwari S/o Shri Gopal Prasad Tiwari, Ex Conductor, R/o A-31, Barahmori, Mohan Nagar Nahargarh Road, Purani Basti, Jaipur, Rajasthan.

----Appellant Versus

1. Rajasthan State Road Transport Corporation Through Managing Director, Jaipur Head Quarter, Parivahan Marg, Jaipur.

2. Chief Manager Rajasthan State Road Transport Corporation, Sanganer Depot, Jaipur, Rajasthan.

----Respondents

For Appellant(s) : Mr. Ankul Gupta, Advocate through video conferencing on behalf of Mr. Babu Lal Gupta, Advocate For Respondent(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

27/08/2021

In D.B. Civil Miscellaneous Application No.01/2021:-

Heard.

(2 of 2) [SAW-1216/2016]

No ground for early listing is made out.

Dismissed.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Mohita /8-9

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