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Khargosh @ Kapil Jangid S/O Mahesh ... vs State Of Rajasthan
2021 Latest Caselaw 4101 Raj/2

Citation : 2021 Latest Caselaw 4101 Raj/2
Judgement Date : 26 August, 2021

Rajasthan High Court
Khargosh @ Kapil Jangid S/O Mahesh ... vs State Of Rajasthan on 26 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 1009/2021

                                    Khargosh @ Kapil Jangid S/o Mahesh Jangid
                                                                                                           ----Appellant
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 8412/2021 Balla Raysees @ Mukut Bihari S/o Man Singh

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vishivas Saini Mr. Anil Kumar Upman For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/08/2021

Notices are awaited.

List these matters after two weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /10-11

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