Anita @ Annu Wife Of Deceased ... vs State Of Rajasthan
2021 Latest Caselaw 4100 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 1082/2021

                                    Anita @ Annu Wife Of Deceased Lalaram
                                                                                                           ----Appellant
                                                                            Versus
                                    State Of Rajasthan
                                                                                                         ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 62/2021 Prahlad Son Of Shri Mothuram

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shri Ram Joshi Mr. Girish Khandelwal For Complainant(s) : Mr. Anoop Agarwal For State : Mr. Atul Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/08/2021

Call for the Investigating Officer.

List this matter on 09.09.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /12-13

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