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Laxmi Prakash S/O Prabhu Lal vs State Of Rajasthan
2021 Latest Caselaw 4094 Raj/2

Citation : 2021 Latest Caselaw 4094 Raj/2
Judgement Date : 26 August, 2021

Rajasthan High Court
Laxmi Prakash S/O Prabhu Lal vs State Of Rajasthan on 26 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Criminal Appeal No. 1265/2021

                                   Laxmi Prakash S/o Prabhu Lal
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Vishnu Shankar for Mr. Sumati Bishnoi For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/08/2021

Call for the record.

List this matter as soon as the record is received.

(PANKAJ BHANDARI),J

ARTI SHARMA /103

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