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Karan Singh Son Of Nanga vs State Of Rajasthan
2021 Latest Caselaw 4091 Raj/2

Citation : 2021 Latest Caselaw 4091 Raj/2
Judgement Date : 26 August, 2021

Rajasthan High Court
Karan Singh Son Of Nanga vs State Of Rajasthan on 26 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             10285/2021

                                    Karan Singh Son Of Nanga
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/08/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /41

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