Jay Narayan Saini Son Of Shri Har ... vs State Of Rajasthan
2021 Latest Caselaw 4028 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                               S.B. Criminal Revision Petition No. 628/2021

                                    Jay Narayan Saini Son Of Shri Har Sahay,
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Sandeep Kumar Sharma For Complainant(s) : Mr. Buddhi Prakash Sharma For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/08/2021

List this matter after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 141

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