State Of Rajasthan vs Shakir Hussain S/O Ramjani Kha
2021 Latest Caselaw 3961 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Criminal Death Reference No. 2/2021

                                    State Of Rajasthan
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shakir Hussain S/o Ramjani Kha
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Javed Choudhary, PP For Respondent(s) : Mr. Anshuman Saxena

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

24/08/2021

The Registry is directed to supply copy of the impugned

judgment to the learned Public Prosecutor forthwith.

List alongwith D.B. Criminal Appeal (Db) No. 57/2021.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

Anil/Devesh/27

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