Atarsingh S/O Jailal vs State Of Rajasthan
2021 Latest Caselaw 3920 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 301/2021

                                    Atarsingh S/o Jailal
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta For Complainant(s) : Mr. Satish Kumar For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /72

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