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Prashant Kumar S/O Shri Nanagram ... vs State Of Rajasthan
2021 Latest Caselaw 3919 Raj/2

Citation : 2021 Latest Caselaw 3919 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Prashant Kumar S/O Shri Nanagram ... vs State Of Rajasthan on 19 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Revision Petition No. 359/2020

                                    Prashant Kumar S/o Shri Nanagram
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Complainant(s) : Mr. Yunus Khan For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List after one week.

Till then, interim order, if any shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /131

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