Babu Lal S/O Shankar Lal vs State Of Rajasthan
2021 Latest Caselaw 3916 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Revision Petition No. 780/2021

                                    Babu Lal S/o Shankar Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rohan Jain For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /25

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