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Mahendra Kumar Son Of Shri Madan ... vs State Of Rajasthan
2021 Latest Caselaw 3910 Raj/2

Citation : 2021 Latest Caselaw 3910 Raj/2
Judgement Date : 19 August, 2021

Rajasthan High Court
Mahendra Kumar Son Of Shri Madan ... vs State Of Rajasthan on 19 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             S.B. Criminal Revision Petition No. 398/2021

                                    Mahendra Kumar Son Of Shri Madan Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sanjay Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/08/2021

List this matter in the next week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /22

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