Satendra Dixit S/O Shri Hemendra ... vs The State Of Rajasthan
2021 Latest Caselaw 3894 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 8506/2021

                                     Satendra Dixit S/o Shri Hemendra Dixit & Ors.
                                                                                                      ----Petitioners
                                                                       Versus
                                     The State Of Rajasthan & Ors.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Mayank Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

18/08/2021

In D.B. Civil Miscellaneous Application No.01/2021:-

Heard.

Application is allowed for the reasons stated therein.

Order dated 10.08.2021 is modified /corrected to the extent

that it is ordered that "in the meanwhile, no recovery shall be

made from the petitioners in pursuance to the notification dated

30.10.2017 and orders passed in pursuance thereto".

(CHANDRA KUMAR SONGARA),J (SABINA),J

Mohita /6

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