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Ramanand Teacher Training ... vs State Of Rajasthan
2021 Latest Caselaw 3889 Raj/2

Citation : 2021 Latest Caselaw 3889 Raj/2
Judgement Date : 18 August, 2021

Rajasthan High Court
Ramanand Teacher Training ... vs State Of Rajasthan on 18 August, 2021
Bench: Sanjeev Prakash Sharma
                                                            (1 of 1)                                   [CW-8848/2021]


                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No.8848/2021

                                    Ramanand Teacher Training College
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & others
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vijay Poonia For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

18/08/2021

Learned counsel for the petitioner relies on the judgment

passed by this court in the case of SRN School of Education Versus

State of Rajasthan & Others, SBCWP No.4063/2021 and connected

writ petitions decided on 08.04.2021 to submit that issue involved

in the present writ petition is identical.

Issue notice of the writ petition as well as stay application,

returnable by 04.10.2021.

In the meanwhile, no action to the detriment of the

petitioner's interest shall be taken by the respondents.

List this case again on 04.10.2021 alongwith SBCWP

No.4840/2021, 4850/2021 & 8826/2021.

(SANJEEV PRAKASH SHARMA),J

Karan/38

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