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Mohd. Iqbal S/O Shri Hazi Yasin ... vs Inzamiya Committee
2021 Latest Caselaw 3840 Raj/2

Citation : 2021 Latest Caselaw 3840 Raj/2
Judgement Date : 17 August, 2021

Rajasthan High Court
Mohd. Iqbal S/O Shri Hazi Yasin ... vs Inzamiya Committee on 17 August, 2021
Bench: Sanjeev Prakash Sharma
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8404/2021

                                   Mohd. Iqbal S/o Shri Hazi Yasin Khan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Inzamiya Committee
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prem Shanker Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

17/08/2021 Learned counsel for the petitioner relies on the judgment

passed by this court reported in 2018 (2) W.L.C. 173 Rajeev

Khanna Urf Raju Versus Smt. Anita Tripathi to submit that

the application moved by the petitioner under Section 65 ought

not have been dismissed.

Issue notice of the writ petition as well as stay application,

returnable within six weeks.

In the meanwhile, further proceedings shall remain stayed.

List this case again on 01.10.2021.

(SANJEEV PRAKASH SHARMA),J

TN/61

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