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Hanuman Shai Sharma S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3839 Raj/2

Citation : 2021 Latest Caselaw 3839 Raj/2
Judgement Date : 17 August, 2021

Rajasthan High Court
Hanuman Shai Sharma S/O Late Shri ... vs State Of Rajasthan on 17 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1206/2021

                                   Hanuman Shai Sharma S/o Late Shri Gajanand Sharma
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Girraj P Sharma with Mr. Anjani Kumar Sharma For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/08/2021

Admit.

Call for the record.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing after receipt of the record.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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