Citation : 2021 Latest Caselaw 3835 Raj/2
Judgement Date : 17 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 987/2019
Darpan Goyal S/o Shri Ramgopal Goyal
----Petitioner
Versus
CBI
----Respondent
For Petitioner(s) : Mr. Amit Jindal For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
17/08/2021
List this matter after two weeks, as prayed.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /29
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