Trisha Alias Nunuhaar Daughter Of ... vs State Of Rajasthan
2021 Latest Caselaw 3794 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8924/2021

                                    Trisha Alias Nunuhaar Daughter Of Jahangir
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Prashant Sharma For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

Call for the criminal antecedents of the accused.

List this matter on 25.08.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /17

Powered by TCPDF (www.tcpdf.org)