Banwari Lal S/O Shri Ramji Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3572 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            11073/2021

                                   Banwari Lal S/o Shri Ramji Lal Saini
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rahul Sharma for Mr. Rajneesh Gupta For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

List this matter on 18.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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