Banwarilal S/O Shri Ramjilal vs State Of Rajasthan
2021 Latest Caselaw 3570 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   12567/2021
                                   Banwarilal S/o Shri Ramjilal, Aged About 35 Years, R/o Ward No.
                                   11 Viratnagar Tehsil Viratnagar Dist. Jaipur Raj. (At Present
                                   Confined In Central Jail Jaipur Dist. Jaipur)
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vikram Yadav For Respondent(s) : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/08/2021

Petitioner has already filed S.B. Criminal Misc. Bail

Application No.11073/2021, which is pending.

In view of the defect pointed out by the Registry, present bail

application is dismissed as not maintainable.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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